Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Uttarakhand - Subsection

Section 31(2)(b) in Uttarakhand Disaster Mitigation, Management and Prevention Act, 2005

(b)"Director" in relation to a firm means a partner in the firm.