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State of Tamilnadu - Section

Section 5 in Tamil Nadu Private Colleges (Regulation) Rules, 1976

5. Application for approval of transfer, etc., under section 7.

(1)Every application for approval of a change in the Constitution of the educational agency shall be, in Form 3.
(2)Every application for approval of transfer of management of any college or for the approval of any such transfer where the transfer was made without prior approval having been obtained for such transfer, shall be to Form. 4.