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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(12) in The Gujarat Ayurved University Act, 1965

(12)[ "Statutes", "Ordinances", "Regulations" and "Rules" mean respectively the Statutes, Ordinances, Regulations and Rules made under this Act and for the time being in force] [Clause (12) substituted by Gujarat No. 30 of 2003, dated 19,h September 2003.];