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State of Jharkhand - Section

Section 28 in Jharkhand State Electricity Regulatory Commission (Terms and Conditions for Distribution Tariff) Regulations, 2004

28. Peak and Off-Peak Tariffs.

- 28.1 The Commission may determine a differential tariff for peak and off-peak hours to promote demand side management. This may be done in a phased manner specifying these tariffs for industrial consumers in the beginning gradually covering other consumer categories.