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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(c) in Rajasthan Registration of Births, Deaths and Marriages Act, 1958

(c)any person occupying, at the time of the birth, any part of the house where in the child was born and having knowledge of the child having been born in the house;