Bombay High Court
Smt. Pratibha Prakah Almast And 2 Others vs The State Of Maharashtra, Through Its ... on 3 March, 2020
Bench: Ravi K. Deshpande, Amit B. Borkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 80 OF 2020
Smt. Pratibha Prakah Almast And 2 Others ....Petitioner
V/S
The State Of Maharashtra, Through Its Secretary, ....Respondent
Department Of School Education And Sports, Mumbai Anand Parchure For Petitioner Copy Served To Gp/r-1 To 4. For Respondent CORAM : RAVI K. DESHPANDE & AMIT B. BORKAR, JJ DATE : 3rd March, 2020 P.C. :
By Consent. S.O. 3 weeks.
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