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Bombay High Court

Smt. Pratibha Prakah Almast And 2 Others vs The State Of Maharashtra, Through Its ... on 3 March, 2020

Bench: Ravi K. Deshpande, Amit B. Borkar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           NAGPUR BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                  WRIT PETITION NO. 80 OF 2020

 Smt. Pratibha Prakah Almast And 2 Others            ....Petitioner
             V/S
 The State Of Maharashtra, Through Its Secretary, ....Respondent

Department Of School Education And Sports, Mumbai Anand Parchure For Petitioner Copy Served To Gp/r-1 To 4. For Respondent CORAM : RAVI K. DESHPANDE & AMIT B. BORKAR, JJ DATE : 3rd March, 2020 P.C. :

By Consent. S.O. 3 weeks.
( FOR REGISTRAR JUDICIAL ) Page 1/1 ::: Uploaded on - 03/03/2020 ::: Downloaded on - 04/03/2020 09:25:26 :::