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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Odisha - Subsection

Section 20(1) in The Orissa Motor Vehicles Rules, 1993

(1)Intimation of transfer of ownership of a motor vehicle under Clause (b) of Sub-section (1) of section 50 shall be made by the transferee in Form 30 prescribed under Rule 55 of the Central Motor Vehicles Rules, 1989.