Orissa High Court
Aska Co-Operative Central Bank vs State Of Odisha And Others .... Opp. ... on 8 November, 2024
Bench: K.R. Mohapatra, R.K. Pattanaik
Signature Not Verified
Digitally Signed
Signed by: ROJALIN NAYAK
Designation: JUNIOR STENOGRAPHER
Reason: Authentication
Location: HIGH COURT OF ORISSA, CUTTACK
Date: 11-Nov-2024 10:43:55
IN THE HIGH COURT OF ORISSA AT CUTTACK
CMAPL NO.370 OF 2017
Aska Co-Operative Central Bank .... Petitioner
Limited, Ganjam
Mr. Baladev Panda, Advocate
-versus-
State of Odisha and others .... Opp. Parties
Mr. Swayambhu Mishra,
Additional Standing Counsel
(For Opp. Party Nos.1 to 4)
Mr. Shakti Datta Tripathy, Advocate
(For Opp. Party No.3)
CORAM:
JUSTICE K.R. MOHAPATRA
JUSTICE R.K. PATTANAIK
ORDER
Order No. 08.11.2024
04. 1. This matter is taken up through hybrid mode.
2. Perused the kind minutes of Hon'ble the Chief Justice at Flag-'C' assigning this matter to this Bench.
3. Mr. Panda, learned counsel for the Petitioner prayed for an adjournment.
4. Put up this matter on 14th November, 2024, as prayed for.
(K.R. Mohapatra) Judge (R.K. Pattanaik) Judge Rojalin Page 1 of 1