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State of Assam - Section

Section 426 in The Assam Excise Rules, 2016

426. Responsibility of Superintendents, etc. for state of kits of Excise Head Constables and Excise Constables.

- Inspectors will be held responsible for the state of the kits of all the men serving under them and the Superintendent of Excise for the State of all the kits kept in store at headquarters. Superintendents (including the Joint Commissioner of Excise) are generally responsible for seeing that the kits are adequate and kept clean and in proper repair. Kits inspection should be held quarterly by Inspectors. The Inspection must be thorough, each article being carefully examined, and any serious defects found being reported to the Superintendent of Excise, who will take suitable action thereon. Superintendents of Excise should inspect all kits at sub-divisions during their inspection of sub-divisional offices. They should also inspect all the kits in the Sadar sub-division once a year.