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Delhi High Court - Orders

Bhandari Engineers & Builders Pvt. Ltd vs Vijaya Bank & Ors on 6 April, 2022

Author: Amit Bansal

Bench: Amit Bansal

                        $~29
                        *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                        +          CS(COMM) 468/2017
                                   BHANDARI ENGINEERS & BUILDERS PVT. LTD. ..... Plaintiff
                                           Through: Mr. Anmol Stephen, Advocate.

                                                      versus

                                   VIJAYA BANK & ORS.                        ..... Defendants
                                            Through: Mr. Kush Sharma & Mr. Shubhankar,
                                                      Advocates for D-1.
                                                      Mr. Ravinder Agarwal, Advocate for D-4.
                                   CORAM:
                                   HON'BLE MR. JUSTICE AMIT BANSAL
                                                      ORDER

% 06.04.2022

1. Counsel for the defendants submits that the matter is listed before the Joint Registrar for recording plaintiff‟s evidence on 24th May, 2022.

2. List before the Joint Registrar on 24th May, 2022, the date already fixed.

AMIT BANSAL, J APRIL 6, 2022 ak Signature Not Verified Digitally Signed By:MAMTA ARYA Signing Date:07.04.2022 12:31:00