Delhi High Court - Orders
Bhandari Engineers & Builders Pvt. Ltd vs Vijaya Bank & Ors on 6 April, 2022
Author: Amit Bansal
Bench: Amit Bansal
$~29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 468/2017
BHANDARI ENGINEERS & BUILDERS PVT. LTD. ..... Plaintiff
Through: Mr. Anmol Stephen, Advocate.
versus
VIJAYA BANK & ORS. ..... Defendants
Through: Mr. Kush Sharma & Mr. Shubhankar,
Advocates for D-1.
Mr. Ravinder Agarwal, Advocate for D-4.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 06.04.2022
1. Counsel for the defendants submits that the matter is listed before the Joint Registrar for recording plaintiff‟s evidence on 24th May, 2022.
2. List before the Joint Registrar on 24th May, 2022, the date already fixed.
AMIT BANSAL, J APRIL 6, 2022 ak Signature Not Verified Digitally Signed By:MAMTA ARYA Signing Date:07.04.2022 12:31:00