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Supreme Court - Daily Orders

Shri G. Hari Hara Reddy vs Security Printing And Minting ... on 14 November, 2018

      ITEM NO.92                         REGISTRAR COURT. 2                 SECTION XII-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                         BEFORE THE REGISTRAR RAJESH KUMAR GOEL

      Petition(s) for Special Leave to Appeal (C)                  No(s).   6290-6291/2018

      SHRI G. HARI HARA REDDY & ORS.                                     Petitioner(s)

                                                    VERSUS

      SECURITY PRINTING AND MINTING CORPORATION OF INDIA LIMITED & ORS.
                                                         Respondent(s)


      Date : 14-11-2018 These petitions were called on for hearing today.



      For Petitioner(s)                 Mr.Sharat Kumar,Adv.
                                        Mr. Y. Raja Gopala Rao, AOR

      For Respondent(s)                 Mr.Naresh Kaushik,Adv.
                                        Mrs. Lalita Kaushik, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R
SLP(C) No.6290/2018

Respondent Nos.1 & 2 have already filed counter affidavit.

Service is complete qua respondent Nos.3 & 4 but no one has entered appearance on their behalf. The matter be processed for listing before the Hon’ble Court as per rules.

SLP(C) No.6291/2018

Respondent Nos.3 & 4 have already filed counter affidavit. Service is complete qua respondent Nos.1 & 2 but no one has entered appearance on their behalf. The matter be processed for listing before the Hon’ble Court as per rules.

Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2018.11.15 16:17:05 IST Reason:

RAJESH KUMAR GOEL Registrar SB