Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 74] [Entire Act] Union of India - Subsection Section 74(a) in The Indian Partnership Act, 1932 (a)any right, title, interest, obligation or liability already acquired, accrued or incurred before the commencement of this Act, or
