Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act] State of Telangana - Subsection Section 58(1)(a) in Hyderabad Metropolitan Water Supply and Sewerage Act, 1989 (a)any effluent from any trade, business or industrial premises except in accordance with the regulations made in this behalf; or