Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act] Union of India - Subsection Section 32(2)(c) in Agricultural And Processed Food Products Export Development Authority Act, 1985 (c)the powers which may be exercised and the duties which shall be performed by the Secretary of the Authority under sub-section (1) of section 7;