Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79] [Entire Act] State of Jharkhand - Subsection Section 79(1) in Jharkhand Municipal Act, 2011 (1)The presiding officer of a meeting of the municipality shall preserve order thereat and shall have all the powers necessary for the purpose of preserving such order.
