Jammu & Kashmir High Court
Umesh Kumar Sharma And vs State Of J&K And Others on 29 August, 2019
Author: Sindhu Sharma
Bench: Sindhu Sharma
Sr. No. 17
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
SWP No. 1133/2012
IA No. 1749/2012
Umesh Kumar Sharma and ....Petitioner(s)
others
Through:- Mr. P. N. Raina, Sr. Advocate with
Mr. J. A. Hamal, Advocate for
petitioner Nos. 2, 3 & 8
Mr. Rahul Pant, Advocate for
petitioner Nos. 1, 4 to 7, 9 & 10
V/s
State of J&K and others .....Respondent(s)
Through:- Mr. H. A. Siddiqui, Sr. AAG for
respondent Nos. 1 & 2
Mr. Aditya Gupta, Advocate for
respondent Nos. 3 & 4
HON'BLE MR. JUSTICE RAJESH BINDAL, JUDGE
Coram :
HON'BLE MS. JUSTICE SINDHU SHARMA, JUDGE
ORDER
Counsel for the State seeks more time to seek instructions in terms of the order passed by this Court on 07.02.2019.
List on 18.11.2019.
(Sindhu Sharma) (Rajesh Bindal)
Judge Judge
JAMMU
29.08.2019
Pawan Chopra
PAWAN CHOPRA
2019.08.31 09:05
I attest to the accuracy and
integrity of this document