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Jammu & Kashmir High Court

Umesh Kumar Sharma And vs State Of J&K And Others on 29 August, 2019

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                                   Sr. No. 17




                                HIGH COURT OF JAMMU AND KASHMIR
                                           AT JAMMU


                                                                SWP No. 1133/2012
                                                                IA No. 1749/2012


            Umesh Kumar Sharma and                                            ....Petitioner(s)
            others

                                              Through:- Mr. P. N. Raina, Sr. Advocate with
                                                        Mr. J. A. Hamal, Advocate for
                                                        petitioner Nos. 2, 3 & 8
                                                        Mr. Rahul Pant, Advocate for
                                                        petitioner Nos. 1, 4 to 7, 9 & 10

                                        V/s

            State of J&K and others                                         .....Respondent(s)

                                              Through:- Mr. H. A. Siddiqui, Sr. AAG for
                                                        respondent Nos. 1 & 2
                                                        Mr. Aditya Gupta, Advocate for
                                                        respondent Nos. 3 & 4

                               HON'BLE MR. JUSTICE RAJESH BINDAL, JUDGE
            Coram :
                               HON'BLE MS. JUSTICE SINDHU SHARMA, JUDGE


                                                   ORDER

Counsel for the State seeks more time to seek instructions in terms of the order passed by this Court on 07.02.2019.

List on 18.11.2019.



                                                     (Sindhu Sharma)         (Rajesh Bindal)
                                                            Judge                    Judge

            JAMMU
            29.08.2019
            Pawan Chopra




PAWAN CHOPRA
2019.08.31 09:05
I attest to the accuracy and
integrity of this document