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[Cites 0, Cited by 0] [Section 249] [Entire Act]

State of Rajasthan - Subsection

Section 249(b) in Rajasthan Municipalities Act, 2009

(b)by public notice direct that after such date as may be specified in the notice, dogs which are without a licence distinguishing them as private property and are found straying on the streets or beyond the enclosures of the houses of their owners, if any, may be confined and cause them to be otherwise dealt with or destroyed, if necessary.