Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 10 in The Salary, Allowances and Pension of Members of Parliament Act, 1954 10. [Validation of payment of certain travelling allowances.] [Repeated by the Repealing and Amending Act, 1960 (58 of 1960) S.2 and Schedule I.]
