Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 33 in The Haryana Canal and Drainage Rules, 1976

33. Water rate for fields partly irrigated. [Section 31].

- If only a portion of field is irrigated, the water rate shall be chargeable on the whole field, unless such portion has been clearly demarcated by a well defined ridge (Watt.)