Rajasthan High Court - Jaipur
Shankar Singh S/O Shri Hari Singh B/C ... vs Gajraj Singh S/O Late Shri Kallu Singh ... on 20 July, 2020
Author: Narendra Singh Dhaddha
Bench: Narendra Singh Dhaddha
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Revision Petition No. 122/2020
Shankar Singh S/o Shri Hari Singh
----Petitioner
Versus
Gajraj Singh S/o Late Shri Kallu Singh & Anr.
----Respondents
For Appellant(s) : Mr. Dhanraj Bhaskar on behalf of Mr. Devendra Singh Raghava For Respondent(s) : Mr. Riyasat Ali, PP HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA Order 20/07/2020 Issue notice to respondent, returnable by 17.08.2020.
List on 17.08.2020.
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