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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Telangana - Subsection

Section 7(d) in Telangana Prevention of Disfigurement of Open Places and Prohibition of Obscene and Objectionable Posters and Advertisements Act, 1997

(d)it lowers the sacredness of the institution of marriage or depicts scenes of rape, criminal assault on women or other immoralities;