Delhi High Court - Orders
Theme Engineering Services Pvt Ltd & Anr vs Shri Awadhesh Kumar & Ors on 7 October, 2021
Author: Rekha Palli
Bench: Rekha Palli
via Video Conferencing
$~23 & 24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 182/2021
THEME ENGINEERING SERVICES PVT LTD & ANR.
..... Petitioners
versus
SHRI AWADHESH KUMAR & ORS. ..... Respondents
+ W.P.(C) 1173/2021
THEME ENGINEERING SERVICES PVT LTD. & ANR.
..... Petitioners
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA & ORS.
..... Respondents
Through Mr.Amit Sibal, Sr. Adv. with Ms.Nandadevi Deka,
Mr.Sudhir Yadav, Mr.Savyasachi Rawat, Mr.Gautam
Sharma, Mr.Vinay Tripathi & Mr.Ashvary Vikram,
Advs. for petitioners.
Mr. Dayan Krishnan, Sr. Adv. with Mr. Dhruv Nayar,
Ms. Padma Priya and Ms. Shreya Sethi, Advs. for NHAI.
Mr. Prasenjit Keswani and Mr. Upmanyu Tewari, Advs.
for R-3.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 07.10.2021 No time left.
Signature Not Verified DigitallySigned By:GARIMA MADAN Signing Date:08.10.2021 17:35:05List on 09.12.2021. In the meanwhile, it will be open for the parties to file written submissions not running into more than 5 pages.
REKHA PALLI, J OCTOBER 7, 2021 kk Signature Not Verified DigitallySigned By:GARIMA MADAN Signing Date:08.10.2021 17:35:05