Bombay High Court
Burambi Panchkroshi Shikshan Sanstha ... vs The State Of Maharashtra Thr. Secretary ... on 7 June, 2022
Author: Madhav J. Jamdar
Bench: S.V. Gangapurwala, Madhav J. Jamdar
39 WP 2625.22 with IA 3422.22.doc
Dusane
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
INTERIM APPLICATION NO.3422 OF 2022
IN
WRIT PETITION NO. 2625 OF 2022
Burambi Panchkroshi Shikshan Sanstha ...Applicants
& Ors.
Versus
BHALCHANDRA
GOPAL
DUSANE
The State of Maharashtra & Ors. ...Respondents
Digitally signed by
BHALCHANDRA
GOPAL DUSANE
Date: 2022.06.08
18:56:09 +0530
Mr. Prashant Bhavake for Applicants.
Smt. P.N. Diwan, AGP for Respondents.
CORAM : S.V. GANGAPURWALA &
MADHAV J. JAMDAR, JJ.
DATED : 7TH JUNE 2022 P.C. :
1. Heard learned Counsel for the Applicant and learned AGP.
2. For the reasons stated in the application, the same is allowed and disposed of in terms of prayer clause (b).
(MADHAV J. JAMDAR, J.) (S.V. GANGAPURWALA, J.) 1/2 39 WP 2625.22 with IA 3422.22.doc IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION WRIT PETITION NO. 2625 OF 2022 Burambi Panchkroshi Shikshan Sanstha ...Petitioners & Ors.
Versus The State of Maharashtra & Ors. ...Respondents Mr. Prashant Bhavake for Petitioners. Smt. P.N. Diwan, AGP for Respondents.
CORAM : S.V. GANGAPURWALA & MADHAV J. JAMDAR, JJ.
DATED : 7TH JUNE 2022 P.C. :
1. The Petitioner assails the order rejecting the proposal for approval.
2. Issue notice to the Respondents returnable on 2nd August 2022.
Learned AGP waives service of notice on behalf of all the Respondents and seeks time. Stand over to 2nd August 2022.
(MADHAV J. JAMDAR, J.) (S.V. GANGAPURWALA, J.) 2/2