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State of Madhya Pradesh - Section

Section 11 in The Narcotic Drugs and Psychotropic Substances (Madhya Pradesh) Rules, 1985

11. Exemptions granted to Government Servants.

- Government Servants, when acting on behalf of the Government and in the course of their duties as such are exempted from the provisions regarding the import inter-state export inter-state, transport, possession and sale of opium or its transmission by inland post.