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[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of Tamilnadu - Subsection

Section 88(l) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

(l)all earth moving equipment, vehicles or other transport equipment are operated only by such persons who are adequately trained and possess such skill as are required for safe operation of such equipment, vehicle or other transport equipment.