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[Cites 0, Cited by 0] [Section 90(1)] [Section 90] [Entire Act]

State of West Bengal - Subsection

Section 90(1)(a) in The Chandernagore Municipal Corporation Act, 1990

(a)construction and maintenance of water works and providing by itself or by an agency, means for supply of water for public and private purposes;
(aa)[ providing by itself or by an agency, means of supply of water for fire-fighting purposes;] [Sub-clause (aa) inserted by West Bengal Act 17 of 1995.]