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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(v) in The Punjab Guru Gobind Singh Medical College, Faridkot (Acquisition and Miscellaneous Provisions) Act, 1978

(v)"trust deed" means the trust deed executed on the 11th day of May. 1973, for creating Guru Gobind Singhu Education Trust and registered in the office of the Sub-Registrar, Kharar, on 22nd May, 1973;