Karnataka High Court
Bangalore Metropolitan Transport ... vs Smt P S Padmavathi D/O Late ... on 21 November, 2008
Equivalent citations: AIR 2009 (NOC) 1113 (KAR.), 2009 (2) AIR KAR R 257 2009 AIHC (NOC) 459 (KAR.), 2009 AIHC (NOC) 459 (KAR.)
Author: Huluvadi G.Ramesh
Bench: Huluvadi G.Ramesh
IN THE HIGH COURT OF KAR;'iA'I'A [<;'A' .251' BANGALORE DATED THIS THE 21*" DAY OF N0V?~§;;MgB:AE.i§" i{3hI_".F§ = % BEF'(}R'E--.. « THE HONBLE MR. J1;s'%I'1Ci+3k%1ia;km\%*;a1)i.::;;1L,:g§»<:s:;s}1 MISCELLANEOUS I+'IR'S3I i';r5;PPi}Zz?s!;_ Mi.;i';:sjs;:kk<}1«* gees BE'I'W'EE?€: R L Bazigalore Metropo§it;u3V:[' '» Transport C<:tp0§ati<;§n, ' _ ' Bavngai<3fe..~?.L'V_., H _ .
}3_x;*:'it's: E'v'1a:1a§g'xrjjg.,LI."}i[r§§C:€§$%: _. ' ...APF'EI..,I..,ANT (By t . ..... .. V ._ .{)id"k=é1_.e. _f'i}}a3z2:zniswamappa, A ._AgcC§ .a¥§<:sut 33 yearsé, iZ:'0"'K{iié Suiebeie Read, H(§&:$__<hte Tawn, x 'T 'Bangahare Rura} District.' ...RESI'()NDE':'*s"'I' b' By Sri.Viswanath Sabarad, Adv.) =iI$i= This MBA. is filsd under Scati-Sm 173(3) ef MV Act against the: judgment and award dated 29,7133 passed in MVC N:?:.2787£O3 0:1 ths £333 of VI Add}, SC} & MAST, Metrnpiflitan Area, tsangassre zgzsoacn.-23, awammg 3 COI}Ip€I1$3I1OI} er Iv.) Rs.1,86,0{)(}f- with an interest at 7% pa, from theheete of petitien tiil its deposit. * This MFA. earning on for hearing this-:. fi1a§z,.eVVfi.:-e"x':5{é:2fi:. delivered the f<;fi10wing:--
This appeal is the quantum of eempensatiee .':"Ve'.§3'e§1-'depexxdent married d3"ght3T5C5€1i¥TQéf§§ muther by the VI Add}. eg§;a%~:v1AeT, Bangaiere, in MVC Ne,273*/'i05V5da§Ei"29:I?.Q5.
' ~ _ 10.30 am. when the mother Qfthe was preeeeding near the old has stand, Heskete, fine ._ negligent driving ef the BMTC bus bearing «F-2384 by fits; ériver, it dashed against the deceased, AA ' «es afestlit, she sestained grievous injuries and succumbed tee the ' eiuries. Havén held an en uiry on the issue raised heki that I 3 Q accident was due tr: negligence an the part ef the driver ef the vehieie in questien. The "Yribenei by taking the income of the W award passed by the Tfzbunai, the amount cf c{;mp¢n~s__a£ion awarded £3 reduced Fran': Rs.1,86,0{)0E- ta Rs. 1 '2 H
6. Accardingly, appeai is depasit be tmnsfszrred to the Trébgnal 'f()r"disbu2'$i§'.Aé:ii. 1