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State of Punjab - Section

Section 27A in The Punjab Agricultural Produce Markets Act, 1961

27A. [ Contribution to Board. [Inserted by Punjab Act No. 17 of 2017, dated 22.7.2017.]

- The private market yard, producer and consumer market yard, e-trading platform and private producer market yard (Kissan Mandi) licensee shall contribute, the user charges at the prescribed rate to the Marketing Development Fund.]