Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33A] [Entire Act] State of Arunachal Pradesh - Subsection Section 33A(11) in Arunachal Pradesh Municipal Election Rules, 2011 (11)The statement of account shall be submitted in Forms No. 39 and 40 alongwith an affidavit of the candidate in Form No. 41.
