Bombay High Court
Kalpesh Shrirang Charkha vs P C Lodha Developers Through The ... on 16 February, 2026
IN THE HIGH COURT OF JUDICATURE OF BOMBAY
BENCH AT AURANGABAD
.......
Mr. D. R. Korde, Mrs. D. S. Jape, Mr. R. B. Dhaware, Mr. A. D. Wange,
Mrs. M. L. Sangit and Mr. B. A. Shinde, A.G.Ps. for State in respective
matters
.......
CORAM : SIDDHESHWAR S. THOMBRE, J.
DATE : 16th February, 2026
ORDER:
1. Due to paucity of time, the following matters are adjourned to the dates mentioned against them.
2. The interim relief/ undertaking/ statement, if any, shall continue till the next date.
Matters Next Date 67 WRIT PETITION NO. 13160 OF 2017 68 WRIT PETITION NO. 13741 OF 2017 71 WRIT PETITION NO. 13739 OF 2018 73 WRIT PETITION NO. 13432 OF 2019 23.02.2026 74 WRIT PETITION NO. 13500 OF 2019 75 WRIT PETITION NO. 13624 OF 2019 77 WRIT PETITION NO. 14150 OF 2019 78 WRIT PETITION NO. 14540 OF 2019 WITH WRIT PETITION NO. 14534 OF 2019 79 WRIT PETITION NO. 14718 OF 2019 80 WRIT PETITION NO. 15079 OF 2019 81 WRIT PETITION NO. 1047 OF 2020 82 WRIT PETITION NO. 2082 OF 2020 83 WRIT PETITION NO. 5900 OF 2020 70 WRIT PETITION NO. 7311 OF 2018 84 WRIT PETITION NO. 6861 OF 2020 85 WRIT PETITION NO. 7980 OF 2020 86 WRIT PETITION NO. 334 OF 2021 87 WRIT PETITION NO. 518 OF 2021 10.03.2026 88 WRIT PETITION NO. 1438 OF 2021 89 WRIT PETITION NO. 2052 OF 2021 90 WRIT PETITION NO. 2209 OF 2021 91 WRIT PETITION NO. 10211 OF 2021 92 WRIT PETITION NO. 12027 OF 2021 WITH WRIT PETITION NO. 4231 OF 2019 93 WRIT PETITION NO. 12381 OF 2021 94 WRIT PETITION NO. 13336 OF 2021 95 WRIT PETITION NO. 162 OF 2022 97 WRIT PETITION NO. 6564 OF 2022 98 WRIT PETITION NO. 10748 OF 2022 99 WRIT PETITION NO. 12724 OF 2022 100 WRIT PETITION NO. 213 OF 2023 101 WRIT PETITION NO. 1088 OF 2023 102 WRIT PETITION NO. 1864 OF 2023 103 WRIT PETITION NO. 3028 OF 2023 106 WRIT PETITION NO.3306 OF 2023 WITH CIVIL APPLICATION NO.12651 OF 2025 IN WP/3306/2023 107 WRIT PETITION NO. 4752 OF 2023 108 WRIT PETITION NO. 5170 OF 2023 109 WRIT PETITION NO. 6035 OF 2023 110 WRIT PETITION NO. 6900 OF 2023 111 WRIT PETITION NO. 8092 OF 2023 112 WRIT PETITION NO. 8749 OF 2023 11.03.2026 113 WRIT PETITION NO. 9131 OF 2023 114 WRIT PETITION NO. 9447 OF 2023 115 WRIT PETITION NO. 9495 OF 2023 116 WRIT PETITION NO. 9576 OF 2023 117 WRIT PETITION NO. 10120 OF 2023 118 WRIT PETITION NO. 10303 OF 2023 119 WRIT PETITION NO. 10462 OF 2023 WITH WRIT PETITION NO. 10453 OF 2023 120 WRIT PETITION NO. 10697 OF 2023 121 WRIT PETITION NO. 10746 OF 2023 122 WRIT PETITION NO. 12286 OF 2023 123 WRIT PETITION NO. 12332 OF 2023 124 WRIT PETITION NO. 12414 OF 2023 125 WRIT PETITION NO. 13176 OF 2023 126 WRIT PETITION NO. 13265 OF 2023 127 WRIT PETITION NO. 13274 OF 2023 128 WRIT PETITION NO. 13480 OF 2023 129 WRIT PETITION NO. 13930 OF 2023 130 WRIT PETITION NO. 13948 OF 2023 133 WRIT PETITION NO. 14140 OF 2023 134 WRIT PETITION NO. 14170 OF 2023 136 WRIT PETITION NO. 14379 OF 2023 137 WRIT PETITION NO. 14389 OF 2023 WITH WRIT PETITION NO. 11522 OF 2023 138 WRIT PETITION NO. 14450 OF 2023 139 WRIT PETITION NO. 14464 OF 2023 12.03.2026 140 WRIT PETITION NO. 14747 OF 2023 141 WRIT PETITION NO. 14808 OF 2023 142 WRIT PETITION NO. 14865 OF 2023 143 WRIT PETITION NO. 14943 OF 2023 144 WRIT PETITION NO. 14964 OF 2023 145 WRIT PETITION NO. 15035 OF 2023 146 WRIT PETITION NO. 15287 OF 2023 147 WRIT PETITION NO. 15337 OF 2023 148 WRIT PETITION NO. 15415 OF 2023 149 WRIT PETITION NO. 15441 OF 2023 150 WRIT PETITION NO. 15490 OF 2023 151 WRIT PETITION NO. 15492 OF 2023 152 WRIT PETITION NO. 15495 OF 2023 153 WRIT PETITION NO. 15743 OF 2023 154 WRIT PETITION NO. 15789 OF 2023 155 WRIT PETITION NO. 15839 OF 2023 156 WRIT PETITION NO. 15749 OF 2023 WITH WRIT PETITION NO. 11416 OF 2024 WITH CIVIL APPLICATION NO. 324 OF 2026 157 CIVIL APPLICATION NO. 1885 OF 2026 IN WP/10366/2016 WITH CIVIL APPLICATION NO. 9208 OF 2024 IN WP/10366/2016 WITH WRIT PETITION NO. 10366 OF 2016 158 REVIEW APPLICATION (CIVIL) NO. 225 OF 2025 IN WP/1941/2023 159 REVIEW APPLICATION (CIVIL) NO. 28 OF 2026 IN WP/12431/2022 160 WRIT PETITION NO. 6815 OF 2017 161 WRIT PETITION NO. 4398 OF 2022 162 FIRST APPEAL NO. 395 OF 2019 163 FIRST APPEAL NO. 3230 OF 2018 WITH CIVIL APPLICATION NO. 1878 OF 2026 IN FA/3230/2018 WITH CIVIL APPLICATION NO. 13196 OF 2018 IN FA/3230/2018 WITH CIVIL APPLICATION NO. 1879 OF 2026 IN FA/3230/2018 167 CIVIL APPLICATION NO. 15152 OF 2019 IN SA/272/1991 168 FIRST APPEAL NO. 432 OF 2021 (SIDDHESHWAR S. THOMBRE, J.) Sameer