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[Cites 0, Cited by 0] [Section 48(2)] [Section 48] [Entire Act]

State of Tamilnadu - Subsection

Section 48(2)(b) in Tamil Nadu Minor Inams (Abolition and Conversion Into Ryotwari) Act, 1963

(b)the procedure to be followed by the Tribunals, the Special Appellate Tribunal, authorities and officers appointed, or having jurisdiction under this Act;