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UT Chandigarh - Section

Section 1 in The Punjab Agricultural Produce Markets (Amendment) Act, 2005

1. In sub-section (1) of Section 1, for the words, brackets and figures "the Punjab Agricultural Produce Markets (Amendment) Act, 2005", the words, brackets and figures "the Punjab Agricultural Produce Markets (Amendment) Act, 2005, as extended to the Union Territory of Chandigarh" shall be substituted.