Allahabad High Court
Rasheed Ahmad And Another vs Union Of India And Another on 20 January, 2021
Bench: Manoj Misra, Ravi Nath Tilhari
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- WRIT - C No. - 25057 of 2020 Petitioner :- Rasheed Ahmad And Another Respondent :- Union Of India And Another Counsel for Petitioner :- Krishna Dev Vyas,Ram M. Kaushik Counsel for Respondent :- A.S.G.I.,Jyotsna Srivastava Hon'ble Manoj Misra,J.
Hon'ble Ravi Nath Tilhari,J.
The learned counsel for the petitioners prays for time to file a supplementary affidavit to demonstrate that statutory provisions have been complied with by the Company.
List this case again on 09.02.2021, by which date supplementary affidavit be filed as above.
The learned counsel for the official liquidator need not appear on the next date.
Order Date :- 20.1.2021 VKG