Madhya Pradesh High Court
Smt.Ruchi Agarwal vs Abdul Hakim Afsar on 15 March, 2016
VC Writ Petition No.7075/2014 (Smt. Ruchi Agrawal Vs. Abdul Hakim Afsar) 15/03/2016
Shri R.K. Soni, Advocate for the petitioner. Learned counsel for the petitioner prays to withdraw this writ petition. Accordingly, this writ petition is dismissed as withd rawn.
(Rohit Arya) Judge