Delhi High Court - Orders
Cement Corporation Of India vs Ashok Parwanda on 29 August, 2024
Author: Swarana Kanta Sharma
Bench: Swarana Kanta Sharma
$~105 & 106
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 5/2011, CM APPL. 14684/2021, CM APPL. 22535/2022 & CM
APPL. 41163/2022
CEMENT CORPORATION OF INDIA
.....Appellant
Through: Ms. Tanu Priya Gupta and Ms.Khushi
Sharma, Advs.
versus
ASHOK PARWANDA
.....Respondent
Through: Mr. Arihant Jain, Mr. Mayank Ranjan
Yadav and Ms. Shantha Devi Raman,
Advs.
(106)
+ RFA 164/2022, CM APPL. 19453/2022, CM APPL. 19455/2022 &
CM APPL. 19457/2022
SH. ASHOK KUMAR PARWANDA (DECEASETD) THROUGH
LRS
.....Appellant
Through: Mr. Arihant Jain, Mr. Mayank Ranjan
Yadav and Ms. Shantha Devi Raman,
Advs.
versus
M/S CEMENT CORPORATION OF INDIA
.....Respondent
Through: Ms. Tanu Priya Gupta and Ms.Khushi
Sharma, Advs.
CORAM:
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/08/2024 at 04:52:13 % 29.08.2024
1. Hon'ble Judge is not holding the Court today.
2. Re-notify on 20.12.2024.
3. The order be uploaded on the website forthwith.
BY ORDER COURT MASTER AUGUST 29, 2024/at Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/08/2024 at 04:52:13