Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 31 in Alagappa University Act, 1985 31. The Boards of Studies. - There shall be Boards of Studies attached to each department of teaching, the constitution and powers of the Boards of Studies shall be such as may be prescribed by the ordinances.
