Delhi High Court - Orders
Ashok Gupta & Anr vs Union Of India & Anr on 21 March, 2018
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~93
*IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2526/2018
ASHOK GUPTA & ANR ..... Petitioners
Through : Mr. B.K. Mishra, Adv.
versus
UNION OF INDIA & ANR ..... Respondents
Through : None.
CORAM:
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 21.03.2018
1. Ld. counsel for the petitioners prays for leave to withdraw this writ petition.
2. The writ petition is dismissed as withdrawn.
ACTING CHIEF JUSTICE C.HARI SHANKAR, J MARCH 21, 2018 aj