Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] Union of India - Subsection Section 28(3) in THE NATIONAL FORENSIC SCIENCES UNIVERSITY ACT, 2020 (3)The term of office of the members nominated under clauses (b), (d) and (e) shall be three years and the said members shall be eligible for renomination.
