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Union of India - Section

Section 16 in Paradip Port Rules, 1966

16. Vessels lying outside the Port Entrance channel to be moved

- A vessel lying in the harbour near the entrance to the port or in the fairway of the channel, or near the entrance channel in the pilotage waters of the harbour shall be removed by the master or owner, if and when required by the Deputy Conservator. Should such removal be not effected promptly, it shall be carried out under the orders and directions of the Deputy Conservator at the risk and expense of the master or owner of such vessel.III Regulations for vessels in the Port