Section 4(3)(b) in Tamil Nadu Panchayats (Preparation and Submission of Administration Report of Village Panchayats) Rules, 1999

[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

(b)Was there any election of president or vice-president during the year and was there any election dispute ? If so, what was the result?

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