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[Cites 0, Cited by 0] [Section 16(5)] [Section 16] [Entire Act]

State of Karnataka - Subsection

Section 16(5)(e) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

(e)bring to the notice of the Vice-Chancellor any unauthorized expenditure or other financial irregularities and suggest appropriate action to be taken against persons at fault;