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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(1)(b) in Chhattisgarh Food and Nutritional Security Act, 2012

(b)In the case of children in the age group of six to fourteen years, one mid-day meal, free of charge, everyday, except school holidays, in all schools run by local bodies, Government and Government aided schools, up to Class VIII, so as to meet the nutritional standards as specified in Schedule-II.