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[Cites 0, Cited by 0] [Section 226(1)] [Section 226] [Entire Act]

State of Gujarat - Subsection

Section 226(1)(a) in The Gujarat Provincial Municipal Corporations Act, 1949

(a)overhang, jut or project into, or in any way encroach upon, or obstruct in any way the safe or convenient passage of the public along any street, or