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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(3)(c) in The M.P. General Provident Fund Rules, 1955

(c)if he has entered Government service for the first time during the year, or if he is compulsorily required to join the Fund from a particular date under Rule 5, or joins the Fund for the first time, by the deduction which he makes in this behalf from his pay bill for the month during which he joins the Fund;