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State of Rajasthan - Section
Section 57 in The Rajasthan Land Revenue (Payments, Credits, Refunds & Recovery) Rules, 1958
57. Scale of charges of meeting cost of deputation of officer for conducting sale of immovable property.
- When the sale officer goes to any place to conduct a sale and no sale takes place, a charge shall be levied to meet the costs of his deputation according tot he following scale-F-Transfer of Share or Patti of Estate| Rs. | Naya Paisa | |
| When the amount for recovery does not exceed Rs. 100/- | 1 | 50 |
| When such amount exceeds Rs. 100/- | 3 | 0 |
| but does not exceed Rs. 1000/- | ||
| When such amount exceeds Rs. 1000/- | 6 | 0 |