Himachal Pradesh High Court
Shashi Prabha vs . Ramesh Parkash & Ors. on 26 August, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
Shashi Prabha Vs. Ramesh Parkash & Ors.
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RSA No. 176/201226.08.2022 Present: Mr. Shivank Singh Panta, Advocate, for the appellant.
Mr. Vivek Sharma, Advocate, for respondents No. 1, 2, 4 and 5.
Learned counsel for the appellant has vehemently argued that first appeal was not maintainable, as the appeal against counter claim was not maintained by the respondents.
Confronted with this, learned counsel for the respondents prays for and is granted four weeks' time to address arguments.
List on 15.10.2022.
(Chander Bhusan Barowalia) Judge 26th August, 2022 (raman) ::: Downloaded on - 26/08/2022 20:07:58 :::CIS