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[Cites 0, Cited by 0] [Section 126(2)] [Section 126] [Entire Act]

State of Goa - Subsection

Section 126(2)(d) in The Goa, Housing Board Act, 1968

(d)all liabilities, legally subsisting and enforceable against the Board, shall be enforceable against the Government to the extent of the funds and properties vested in it.