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State of Punjab - Section

Section 7 in The Punjab Land Improvement Schemes Act, 1963

7. Approval and publication of schemes

. - (1) The Soil Conservation Officer shall prepare the draft scheme as required by sub-section (2) of section 5 and shall submit the same to the District Land Improvement Committee, which may either approve the draft scheme with or without modification or reject it and prepare or cause to be prepared another draft scheme.
(2)After the draft scheme is approved by the District Land Improvement Committee, it shall be published in English, Hindi and Punjabi languages in the Official Gazette and also in the prescribed manner in every village and at the headquarters of the tahsil and district in which the lands included in the scheme are situated, and a copy thereof shall be affixed in the offices of the Panchayat, Panchayat Samiti and Zila Parishad concerned.
(3)As soon as the draft scheme is approved, the District Land Improvement Committee shall, appoint a person to be an Enquiry Officer.