Section 40(2)(n) in The Displaced Persons (Compensation and Rehabilitation) Act, 1954

[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(2)(n) in The Displaced Persons (Compensation and Rehabilitation) Act, 1954

(n)the form and manner in which records and books of accounts may be maintained under this Act;

(nn)the fees payable in respect of appeals, revisions or other application made under this Act;